Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Assam - Subsection Section 40(2)(i) in Assam Forest Regulation, 1891 (i)authorise the transport of timber across any land, and provide for the award and payment of compensation for any damage done by the transport of such timber ;