Supreme Court - Daily Orders
The State Of Uttarakhand vs Parvez Alam on 4 August, 2020
ITEM NO.12 REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 8633-8634/2019
THE STATE OF UTTARAKHAND & ORS. Petitioner(s)
VERSUS
PARVEZ ALAM & ORS. Respondent(s)
WITH
SLP(C) No. 27470-27471/2019 (X)
Date : 04-08-2020 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Rachna Gandhi, Adv.
Ms. Vidyottma Jha, Adv.
Ms. Ambika Atrey, Adv.
Mr. Abhishek Atrey, AOR
For Respondent(s)
Mr. Alok Shukla, AOR
Mr. Vardaan Wanchoo, Adv.
M/S. Karanjawala & Co., AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
SLP(C) No. 8633-8634/2019 Vakalatnama on behalf of respondent No.1 has been filed on 27.7.2020. Ld. Counsel for respondent No.1 appears and makes request for complete paper book. Since respondent No.1 was not served Signature Not Verified with the notice, Ld. Counsel for the petitioner is Digitally signed by Anil Laxman Pansare Date: 2020.08.06 directed to furnish copy of paper book upon Ld. counsel for 11:50:27 IST Reason:
respondent No.1 within one week. Ld. counsel for respondent No.1 to file counter affidavit within four weeks’ thereafter. Item No.12 -2- Service is complete on respondent Nos.2 and 3 but none has entered appearance.
On 22.6.2020, four weeks’ time was granted to respondent No.4 (impleaded party) for filing counter affidavit. However, counter affidavit has not been filed in terms of Order V Rule 1(22), Supreme Court Rules, 2013 till today. Ld. Counsel for respondent No.4 seeks four weeks’ more time to file counter affidavit. Time is granted, as last opportunity. SLP(C) No. 27470-27471/2019 Service is complete on respondent Nos.1, 2 and 5 but none has entered appearance.
Ld. Counsel for the petitioner to take fresh steps for effecting service on respondent Nos.3 and 4 within four weeks, as prayed, as last opportunity. Dasti is requested, permitted in addition.
List again on 7.9.2020.
ANIL LAXMAN PANSARE Registrar