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[Cites 0, Cited by 0] [Section 251] [Entire Act]

State of Chattisgarh - Subsection

Section 251(3) in The Chhattisgarh Motor Vehicles Rules, 1994

(3)A certificate of educational qualification, if any...........................................Name of applicant (in block letters) .......................................................Present address of applicant.................................................................I have paid the fee of Rs....................................................................Vide receipt No Book No / Try............Chailan No...............dated...............................................................Dated 199.............................................................Signature or Thumb Impressionof applicantForm C.G.M.V.R.-2 (D.T.V.B.)[See Rule 8 (5)]An Application for Duplicate of Transport Vehicle Authorisation BadgeToThe Licensing Authority.............................................I (name in full)....................................................Son of....................Resident of...............................(Permanent Address).................................................hereby report that the original badge No is lost/ destroyed in the following circumstances :- ...................(to be filled in)..................................................................................................