Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 6] [Entire Act] Union of India - Subsection Section 6(6) in The National Judicial Appointments Commission Act, 2014 (6)The Commission shall not recommend a person for appointment under this section if any two members of the Commission do not agree for such recommendation.
