Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Odisha - Subsection

Section 78(1) in The Orissa Factories Rules, 1950

(1)Except in the case of workers engaged in the work which for technical reasons must be carried on continuously throughout the day, the compensatory holidays to be allowed under Subsection (1) of Section 52 of the Act shall be spaced that not more than two holidays are given in one week.