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State of Haryana - Section

Section 146 in The Haryana Motor Vehicles Rules, 1993

146. Prohibition on the fittings of mirrors.

[Section 111]. - No mirror or glass covered pictures shall be fitted inside or the body or any public service vehicle :Provided that nothing herein shall prohibit the fitting of any mirror which may be necessary to enable the driver to obtain a view of the road in the rear of the vehicle or a view of interior of the vehicle.