Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 11 in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012 11. Powers to make Rules. - The State Government may make rules for carrying out the purposes of this Act.
