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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(2) in The Orissa (State) Council of Culture Rules, 1990

(2)The Member-Secretary may, after obtaining the approval of the Member-Director, disburse the amount of assistance as soon as the need to meet a contingency specified in sub-rule (1) arises and place the matter before the Board in its next meeting.