Allahabad High Court
C/M Shri Swami Krishnanand Inter ... vs State Of U.P. And 3 Others on 19 April, 2023
Author: Ajit Kumar
Bench: Ajit Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 4044 of 2023 Petitioner :- C/M Shri Swami Krishnanand Inter College Bilwar Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- R. K. Singh Kaosik,Sr. Advocate Counsel for Respondent :- C.S.C.,Shivendu Ojha Hon'ble Ajit Kumar,J.
Learned counsel for the petitioner submits that he wants to withdraw this petition to file it again after the Committee of Management represented by the Present Manager is duly recognized.
Subject to aforesaid liberty, this petition dismissed as withdrawn.
Order Date :- 19.4.2023 IrfanUddin