Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(3) in Maharashtra Horticulture Development Corporation Act, 1984

(3)Such accounts shall be operated by such officers of the Corporation as may be authorised by it by regulations made in this behalf.