Madhya Pradesh High Court
M/S Anivet Health Care A Proprietor Ship ... vs Union Bank Of India A Body Corporate ... on 23 April, 2024
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4719 of 2019 (M/S ANIVET HEALTH CARE A PROPRIETOR SHIP FIRM HAVING ITS OFFICE AT TRILOTIA BHAVAN 1ST FLOOR MAUSADI Vs UNION BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT ( ACQUISITION AND T AND OTHERS) Dated : 23-04-2024 None present for the petitioner.
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(SHEEL NAGU) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
@s
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 4/24/2024
10:10:04 AM