Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

M/S Anivet Health Care A Proprietor Ship ... vs Union Bank Of India A Body Corporate ... on 23 April, 2024

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 4719 of 2019 (M/S ANIVET HEALTH CARE A PROPRIETOR SHIP FIRM HAVING ITS OFFICE AT TRILOTIA BHAVAN 1ST FLOOR MAUSADI Vs UNION BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT ( ACQUISITION AND T AND OTHERS) Dated : 23-04-2024 None present for the petitioner.

List after two weeks.



                                (SHEEL NAGU)                                 (AMAR NATH (KESHARWANI))
                                    JUDGE                                             JUDGE

                           @s




Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 4/24/2024
10:10:04 AM