Supreme Court - Daily Orders
M.D.,Punjab State Bus Stand ... vs Rajan on 3 February, 2014
ITEM NO.28 COURT NO.3 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CC 1267/2014
Petition(s) for Special Leave to Appeal (Civil)....../2014
(From the judgement and order dated 07/05/2013 in FAO No.5078/2011 of the
HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
M.D.,PUNJAB STATE BUS STAND MGMT.COMPANY Petitioner(s)
VERSUS
RAJAN & ANR. Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 03/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Kuldip Singh,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar