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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(15)(i) in Raiganj University Act, 2014

(i)in relation to the University, the non-teaching staff appointed or recognized as such by the University not holding any teaching post or a person not holding the post of an officer or a person not holding the post of Librarian, by whatever name called;