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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(3)(d) in National Law University Delhi Act, 2007

(d)To give its views and to make recommendations to the Executive Council on any financial question affecting the University either on its own initiative or on reference from the Executive Council or the Vice-Chancellor.