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[Cites 0, Cited by 4] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1) in The Delhi Development Authority Act, 1957

(1)As soon as may be after the commencement of this Act, the Central Government shall, by notification in the Official Gazette, constitute for the purposes of this Act an authority to be called the Delhi Development Authority (hereinafter referred to as the Authority).