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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(xvii) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

(xvii)any other matter which is to be or may be prescribed or for which provision is necessary in order to carry out the purposes of this Act.