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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(1)(ii) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(ii)where males are employed, there shall be at least one -.trine for every 25 males :