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State of Kerala - Section

Section 17 in The Kerala Minimum Wages Rules, 1958

17. Proceedings of the meeting.

(1)The proceedings of each meeting showing inter alia the names of the members present there at shall be forwarded to the Government as soon after the meeting as possible and in any case, not less than seven days before the next meeting.
(2)The proceedings of each meeting shall be confirmed with such modification, if any, as may be considered necessary at the next meeting.