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[Cites 0, Cited by 0] [Section 204] [Entire Act]

State of Kerala - Subsection

Section 204(a) in Kerala Factories Rules, 1957

(a)Chlorate shall not be crystallized, ground or packed except in a room or place not used for any other purpose, the floor of which room or place shall be of cement or other smooth, impervious and incombustible material, and shall be thoroughly cleansed daily.