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[Cites 0, Cited by 0] [Section 17(10)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(10)(a) in The Maharashtra Medical Practitioners Act, 1961

(a)Every registered practitioner shall be given a certificate of registration in the form prescribed by rules. The registered practitioner shall display the certificate of registration in a conspicuous place in his dispensary, clinic or place of practice.