Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 266(4)] [Section 266] [Entire Act] State of Gujarat - Subsection Section 266(4)(d) in The Gujarat Panchayats Act, 1993 (d)the term of office of nominated members of the Council, travelling allowance and daily allowance to the members of the Council and the rate thereof.