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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(5) in The Delhi Co-operative Societies Rules, 2007

(5)Irrespective of the nature of liability of a co-operative society, the share capital subscribed by the Government in a co-operative society or by a Apex/ Federal/Central will be retrieved in such a manner and during such period as may be determined by the Registrar from time to time.