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[Cites 0, Cited by 0] [Section 102(3)] [Section 102] [Entire Act]

State of Karnataka - Subsection

Section 102(3)(c) in Karnataka Panchayat Raj Act, 1993

(c)for discharging any responsibility attaching to him under the terms of the order as to maintaining, repairing, flushing, cleaning or emptying the said drain or any part thereof.