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[Cites 0, Cited by 3] [Section 70(1)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(1)(b) in The Delhi Police Act, 1978

(b)any officer subordinate to the Commissioner of Police (not being an officer below the rank of an Assistant Commissioner of Police) to exercise and perform in relation to such areas in Delhi as may be specified in the notification the powers and duties of an Executive Magistrate under such of the provisions of the said Code as may be specified in the notification.