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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(d) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(d)the number of members representing the street vendors of the municipal area shall not be less than forty per cent who shall be elected from amongst themselves in the manner provided under rule-5: