Himachal Pradesh High Court
State Of H.P. vs . Sachin Kumar on 13 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
State of H.P. vs. Sachin Kumar .
Cr. Appeal No.____/2023 13.7.2023 Present: Mr. Anup Rattan, Advocate General with Mr. I. N. Mehta & Mr. Y.W. Chauhan, Sr. Addl. A.Gs., Ramakant Sharma and Ms. Sharmila Patial, Addl. A.Gs and Ms. Priyanka Chauhan, Dy. A.G. for the appellant.
Ms. Reeta Hingmang, Advocate, for the respondent.
r to Cr.MP(M) No. 485 of 2023 Heard. Leave to appeal is granted.
application stands disposed of.
The
Cr. Appeal No. /2023
Be registered.
Admit.
Call for the records.
Bail bonds in the sum of Rs. 50,000/- with one surety of the like amount to the satisfaction of the learned trial Court be furnished by the respondent within six weeks, undertaking therein to appear in this Court as and when directed and to receive the sentence which may be imposed on the conclusion of the appeal.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 13th July, 2023 (kck) ::: Downloaded on - 13/07/2023 20:42:39 :::CIS