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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(q) in The Standards Of Weights And Measures Act, 1976

(q)person includes
(i)every department or office,
(ii)every organisation established or constituted by Government,
(iii)every local authority within the territory of India,
(iv)every co-operative society,
(v)every other society registered under the Societies Registration Act, 1860 (21 of 1860);