Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(g) in Tamil Nadu Fire Service Rules, 1990

(g)hold a muster parade for the periodical inspection of uniforms, clothing, boots and equipments at least once a month to see that the operational staff in the fire stations keep themselves and their clothing in clean and good condition and to report shortage, if any, to his superior officers;