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State of Rajasthan - Section

Section 13 in The Bar Council of Rajasthan Election Rules, 1968

13. Preparation of list of voters.

- The Electoral Rolls containing the list of voters shall be prepared in accordance with the rules of the Bar Council of India. The voter list shall also indicate the place of particular voter or voters would be able to cast his/their vote at the nearest polling booth.[13A. No voter shall be allowed to vote at the election unless he holds identity card issued by the Bar Council of Rajasthan.] [Added by Notification No. BCR/Not. 3/Elect/1998, dated 22.1.1998, Published in Rajasthan Gazette Part VII, dated 29.1.1998, page 191(1), w.e.f. 29.1.1998.]