Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Uttarakhand - Subsection Section 38(2) in Uttaranchal School Education Act, 2006 (2)The procedure to be followed by the Selection Committee referred to in subsection (1) shall be such as may be prescribed.
