Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Nathdwara Temple Act, 1959

(2)No person shall be removed under this section unless he has been given a reasonable opportunity of showing cause against his removal.