Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Andhra Pradesh - Subsection

Section 116(2)(j) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(j)any other matter which has to be or may be made by rules.