Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(4) in The Orissa Dental Council Rules, 1969 (4)the candidate shall sign the nomination paper declaring that he is willing to serve in the State Council, if elected, failing which the nomination paper shall be invalid ;
