Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Haryana - Subsection Section 136(3) in The Haryana Motor Vehicles Rules, 1993 (3)No public service vehicle shall be so constructed that any person may sit or any luggage may be carried on the right hand side of the driver.
