Central Information Commission
Shri.Ram Kirpal Yadav vs Banking Division on 27 September, 2010
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Central Information Commission
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(Ph: 01126160943)
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No.CIC/SM/C/2010/000776
Dated: 27 September 2010
Name of the Complainant : Shri Ram Kripal Yadav
Vill - Salahpur, Post - Dhavrua,
Distt - Ambedkar Nagar,
U.P. - 224 159.
Name of the Public Authority : The Appellate Authority
Baroda Uttar Pradesh Gramin Bank,
Head Office, A1,
Civil Lines, Rai Bareilly.
ORDER
Shri Ram Kripal Yadav of Ambedkar Nagar has complained to the Central Information Commission that he received no reply/information from the Branch Manager/Central Public Information Officer although he had filed his RTIapplication on 11 June 2010. A copy each of the RTIapplication and the complaint are enclosed for ready reference.
2. It is noted that the Complainant did not have an opportunity to go to the Appellate Authority and has directly approached the Commission with his complaint. In exercise of powers vested under Section 18(1) of the Right to Information (RTI) Act, we direct the Appellate Authority to enquire into the allegations made by the Complainant and after giving him an opportunity of hearing, to pass an appropriate order with a view to ensuring that the desired information is provided to the Complainant without any further loss of time.
3. We also direct the Appellate Authority to obtain the explanation of the Branch Manager/CPIO in writing for not providing the information in time and to forward the same to us along with his comments before 27 October 2010. We will decide on the imposition of penalty on the Branch Manager/CPIO in terms of Section 20(1) of the Right to Information (RTI) Act thereafter.
4. In case the Complainant is not satisfied with the orders of the Appellate Authority, he is free to approach this Commission again in second appeal.
5. The Commission ordered accordingly.
(Satyananda Mishra) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(Vijay Bhalla) Assistant Registrar Copy to:
The Regional Manager of the Baroda Uttar Pradesh Gramin Bank, Rai Bareilly is directed to forward a copy of this order to the designated Appellate Authority for implementing our directions.