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Supreme Court - Daily Orders

Adivasi Gowari Samaj Vidhyarthi Yuvak ... vs Union Of India on 3 November, 2025

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.45                             COURT NO.3                      SECTION X

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

                            WRIT PETITION (CIVIL) Diary No(s). 42353/2025

     ADIVASI GOWARI SAMAJ VIDHYARTHI YUVAK SAMITI                            Petitioner(s)

                                                    VERSUS

     UNION OF INDIA                                                          Respondent(s)

     FOR ADMISSION
     IA No. 260884/2025 - CONDONATION OF DELAY IN REFILING/CURING THE
     DEFECTS

     Date : 03-11-2025 This matter was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE VIKRAM NATH
                          HON'BLE MR. JUSTICE SANDEEP MEHTA

     For Petitioner(s) :
                                     Mr. Kishor Lambat, Adv.
                                     Ms. Kashmira Lambat, Adv.
                                     Ms. Suja Joshi, Adv.
                                     M/S. Lambat & Legiteam, AOR

     For Respondent(s) :

                         UPON hearing the counsel the Court made the following
                                              O R D E R

In view of letter circulated by the learned counsel for petitioner, the matter stands adjourned for one week.

(NEETU KHAJURIA) (RANJANA SHAILEY) ASST.REGISTRAR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2025.11.04 16:13:03 IST Reason: