Supreme Court - Daily Orders
Adivasi Gowari Samaj Vidhyarthi Yuvak ... vs Union Of India on 3 November, 2025
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.45 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No(s). 42353/2025
ADIVASI GOWARI SAMAJ VIDHYARTHI YUVAK SAMITI Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
FOR ADMISSION
IA No. 260884/2025 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS
Date : 03-11-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) :
Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
M/S. Lambat & Legiteam, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by the learned counsel for petitioner, the matter stands adjourned for one week.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASST.REGISTRAR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2025.11.04 16:13:03 IST Reason: