Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(15)(b) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(b)All other posts in Group A and other Groups means one or more Committee or Committees constituted by the District Judge comprising