Madras High Court
Minor S.Sivakami vs The State Of Tamilnadu on 17 July, 2017
Author: K.Ravichandrabaabu
Bench: K.Ravichandrabaabu
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 17.07.2017
CORAM
THE HONOURABLE MR.JUSTICE K.RAVICHANDRABAABU
Writ Petition Nos.17994 & 17995 of 2004
Minor S.Sivakami
rep. by her Father & Natural Guardian
T.R.Suresh
No.1/1, K.V.Colony,3rd Street,
West Mambalam,Chennai-33. ... Petitioner in W.P.No.17994/2004
Minor M.Shylaja
rep. by her Father & Natural Guardian
L.S.Mani
No.4/7,2nd Cross Street,
Trustpuram,Chennai-24. ... Petitioner in W.P.No.17995/2004
Vs.
1. The State of Tamilnadu,
rep. By its Secretary to Government
Health Department, Fort St. George,
Chennai-600 009.
2. The Secretary,
Selection Committee,
(MBBS/ BDS Admissions)
Directorate of Medical Education,
Kilpauk,
Chennai 10. ... Respondents in both the W.Ps.
Prayer:
Writ petitions filed under Article 226 of the Constitution of India, for issuance of a Writ of Mandamus to direct the respondents herein to admit the petitioner for 1st year MBBS Course for the academic year 2004-2005 under the Open category by following the 50% rule of reservation as per the order of the Honourable Supreme Court to enable the petitioner to get admitted to a respective Government College in the order of merit as available to the petitioner.
For Petitioners : Ms.R.Srividhya
for M/s. La Law
For Respondents : Mr.A.Kumar for R1.
No appearance for R2.
COMMON ORDER
Learned counsel for the petitioners states that nothing survives to be adjudicated upon in these writ petitions. He has also made an endorsement to that effect.
2. In view of the submission and endorsement made by the learned counsel for the petitioners, these writ petitions are dismissed as infructuous. No costs.
17.07.2017 Speaking/Non-speaking order Index : Yes/No vsi To
1. The Secretary to Government Health Department, Fort St. George, Chennai-600 009.
2. The Secretary, Selection Committee, (MBBS/ BDS Admissions) Directorate of Medical Education, Kilpauk, Chennai 10.
K.RAVICHANDRABAABU,J.
vsi W.P.Nos.17994 & 17995 of 2004 17.07.2017