Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 15 in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

15. Maintenance of register for issue of licence.

- A register in Form IV shall be maintained by the Licensing Officer in the office which will be used for a period of three years for issue of all domestic and commercial licences.