Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 278(2)] [Section 278] [Entire Act] State of West Bengal - Subsection Section 278(2)(b) in West Bengal Municipal Act, 1993 (b)to prevent the Board of Councilors from setting apart any place for the slaughter of animals in accordance with the religious custom in vogue.