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Madras High Court

Dr. R.Srijayanthi vs The Director Of Collegiate Education on 26 June, 2024

Author: D.Bharatha Chakravarthy

Bench: D.Bharatha Chakravarthy

                                                                    W.P.No.16628 of 2022

                          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                         DATED : 26.06.2024

                                                  CORAM

                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                       W.P.No.16628 of 2022
                                               and
                                  W.M.P.Nos.15909 & 19750 of 2022

              Dr. R.Srijayanthi                                          ... Petitioner

                                                   Vs.

              1. The Director of Collegiate Education
                 DPI Campus, College Road,
                 Chennai 600 006.

              2. The Regional Joint Director of
                 Collegiate Education
                 Vellore 632 006.

              3. Pachaiyappa's Trust Board
                 Rep.by its Secretary
                 Pachaiyappa's College Campus
                 Chennai 600 030.

              4. The Secretary to the College
                 Committee, Pachaiyappa's College for Women
                 Kancheepuram 631 003.

              5. C.Duraikannu
                 Secretary
                 Pachaiyappas' Trust Board
                 Pachaiyappas' College Campus
                 Chennai 600 030.                                   ... Respondents

                 ____________
https://www.mhc.tn.gov.in/judis
              Page No. 1 of 4
                                                                             W.P.No.16628 of 2022




              Prayer: Writ Petition filed under Article 226 of Constitution of India, for
              issuance of a Writ of Certiorarified Mandamus calling for the records
              pertaining to the impugned charge memo dated 29.04.2022 in Proceedings
              No.A1/0567/2022 the impugned order of suspension dated 22.06.2022 in
              Rc.No.A1/0567-I/2022 and the impugned order dated 22.06.2022 in
              RC.No.A1/0567-II/2022 and quash the same and consequently direct the
              respondents 2 to 5 to treat the period from 22.06.2022 to 30.06.2022 as duty
              with pay for all purposes; to settle the petitioner all the service and terminal
              benefits and to provide her re-employment from 01.07.2022 to 31.05.2023
              and award costs.


                                   For Petitioner     : Mr.V.Ajay Khose

                                   For Respondents : Mr.Kumaravel
                                                     Additional Government Pleader


                                                    ORDER

The learned counsel for the petitioner sought permission of this Court to withdraw this writ petition and also made an endorsement to that effect in the Court bundle.

2. Recording the submission made by the learned counsel for the petitioner and also in view of the endorsement made in the Court bundle, this ____________ https://www.mhc.tn.gov.in/judis Page No. 2 of 4 W.P.No.16628 of 2022 writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are also closed.

26.06.2024 Neutral Citation: Yes/No dpq Issue order copy on 28.06.2024 To

1. The Director of Collegiate Education DPI Campus, College Road, Chennai 600 006.

2. The Regional Joint Director of Collegiate Education Vellore 632 006.

3. Pachaiyappa's Trust Board Rep.by its Secretary Pachaiyappa's College Campus Chennai 600 030.

4. The Secretary to the College, Committee, Pachaiyappa's College for Women Kancheepuram 631 003.

5. The Secretary Pachaiyappas' Trust Board Pachaiyappas' College Campus Chennai 600 030.

____________ https://www.mhc.tn.gov.in/judis Page No. 3 of 4 W.P.No.16628 of 2022 D.BHARATHA CHAKRAVARTHY, J.

dpq W.P.No.16628 of 2022 and W.M.P.Nos.15909 & 19750 of 2022 Issue order copy on 28.06.2024 26.06.2024 ____________ https://www.mhc.tn.gov.in/judis Page No. 4 of 4