Madras High Court
Dr. R.Srijayanthi vs The Director Of Collegiate Education on 26 June, 2024
Author: D.Bharatha Chakravarthy
Bench: D.Bharatha Chakravarthy
W.P.No.16628 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 26.06.2024
CORAM
THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY
W.P.No.16628 of 2022
and
W.M.P.Nos.15909 & 19750 of 2022
Dr. R.Srijayanthi ... Petitioner
Vs.
1. The Director of Collegiate Education
DPI Campus, College Road,
Chennai 600 006.
2. The Regional Joint Director of
Collegiate Education
Vellore 632 006.
3. Pachaiyappa's Trust Board
Rep.by its Secretary
Pachaiyappa's College Campus
Chennai 600 030.
4. The Secretary to the College
Committee, Pachaiyappa's College for Women
Kancheepuram 631 003.
5. C.Duraikannu
Secretary
Pachaiyappas' Trust Board
Pachaiyappas' College Campus
Chennai 600 030. ... Respondents
____________
https://www.mhc.tn.gov.in/judis
Page No. 1 of 4
W.P.No.16628 of 2022
Prayer: Writ Petition filed under Article 226 of Constitution of India, for
issuance of a Writ of Certiorarified Mandamus calling for the records
pertaining to the impugned charge memo dated 29.04.2022 in Proceedings
No.A1/0567/2022 the impugned order of suspension dated 22.06.2022 in
Rc.No.A1/0567-I/2022 and the impugned order dated 22.06.2022 in
RC.No.A1/0567-II/2022 and quash the same and consequently direct the
respondents 2 to 5 to treat the period from 22.06.2022 to 30.06.2022 as duty
with pay for all purposes; to settle the petitioner all the service and terminal
benefits and to provide her re-employment from 01.07.2022 to 31.05.2023
and award costs.
For Petitioner : Mr.V.Ajay Khose
For Respondents : Mr.Kumaravel
Additional Government Pleader
ORDER
The learned counsel for the petitioner sought permission of this Court to withdraw this writ petition and also made an endorsement to that effect in the Court bundle.
2. Recording the submission made by the learned counsel for the petitioner and also in view of the endorsement made in the Court bundle, this ____________ https://www.mhc.tn.gov.in/judis Page No. 2 of 4 W.P.No.16628 of 2022 writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are also closed.
26.06.2024 Neutral Citation: Yes/No dpq Issue order copy on 28.06.2024 To
1. The Director of Collegiate Education DPI Campus, College Road, Chennai 600 006.
2. The Regional Joint Director of Collegiate Education Vellore 632 006.
3. Pachaiyappa's Trust Board Rep.by its Secretary Pachaiyappa's College Campus Chennai 600 030.
4. The Secretary to the College, Committee, Pachaiyappa's College for Women Kancheepuram 631 003.
5. The Secretary Pachaiyappas' Trust Board Pachaiyappas' College Campus Chennai 600 030.
____________ https://www.mhc.tn.gov.in/judis Page No. 3 of 4 W.P.No.16628 of 2022 D.BHARATHA CHAKRAVARTHY, J.
dpq W.P.No.16628 of 2022 and W.M.P.Nos.15909 & 19750 of 2022 Issue order copy on 28.06.2024 26.06.2024 ____________ https://www.mhc.tn.gov.in/judis Page No. 4 of 4