Chattisgarh High Court
Tirath Chaudhary vs Smt. Mala @ Geeta Chaudhary on 31 October, 2017
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Revision No.996 of 2017
Tirath Chaudhary Verses Smt. Mala @ Geeta Chaudhary
31.10.2017 Shri Shakti Raj Sinha, counsel for the revisioner.
Heard on admission.
Admit.
Issue notice to the respondent on payment of PF within a week.
Notice be made returnable within four weeks. List this matter for hearing on IA No.01/17 after the service of notice to the respondent is completed.
In the meantime, record of the Court below be requisitioned.
Sd/-
(Ram Prasanna Sharma) Judge Bini