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[Cites 0, Cited by 0] [Section 46(5)] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(5)(b) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(b)Stalks of the trees shall not be so cut down as to expose the minor portion of the stem thereby allowing insects to enter into the tree through that portion.