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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003

13. Cut off date for admissions.

- The Competent Authority, the Committee of Private Un-aided Non-Minority management ofthe concerned Private Colleges shall close the admission process on such date as notified by the Competent Authority i.e. NTR UHS. Subsequent to this date no admissions in the Private Unaided Professional Institutions shall be made.