Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Assam - Subsection Section 21A(d) in The Assam Liquor Prohibition Act, 1952 (d)the consort on any person specified in Clause (a), (b) or (c) or any relation of such person (dependent upon him); and
