Karnataka High Court
Rathnamma W/O Srinivasappa vs Ademma W/O M. Narayanaswamy on 3 March, 2010
Equivalent citations: 2010 (4) AIR KAR R 740
Author: K.Bhakthavatsala
Bench: K.Bhakthavatsala
{By Sri. 4.uJ"avé}a1§fi'mar, Adm] IN THE HIGH COURT OF KARNATAKA AT « "
DATED THIS THE 3RD DAY:~O'F 'P»@AR{f,.f';IH{f2u(3.i.f)_ BEFORE ' 1 _ THE HONBLE DR.JUST'i'C4._E'~I£_f efiAr.{'.f1:. WRIT PETITION NQS. 35;31.%:?f§»v1».8;2Q0é'{G1§@_--C1?%:] BETWEEN : V « H " ' 1 Smt. Rathnamma .
W/ 0. Srinivasappa, V. 1. _. Aged about 7.50 years.
2 Sri Nagaraja"" 51., _, S / 0, 'VS1*iniva1;sap;5égV' «V Aged about 28. ye»é'1'es.' ' _ " ' 3 Sri vajéy' . ,\ S/o. Sriniterasappa, 7 Aged about 24V_yeVars.' " . A11 a:r"e'res1'der1ts of ' Ifiodds; Fgrrapsnahally Village,
--- Robertsofipeiefiobli, ' ' .Bé:r1gara;fiet Vaiuk. . . Petitioners "ismt. Ademma.
W/0 M. Narayanaswamy, Aged about 70 years, Dodda Karapanahaliy Village, In the result, both the petitions fail and they dismissed.
Pr/--