Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Uttar Pradesh - Subsection Section 21(9) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015 (9)The minutes of the Academic Council shall be drawn up by the Member-Secretary and circulated amongst all members present in meeting.
