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Bombay High Court

Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 5 September, 2022

Author: Gauri Godse

Bench: G.S. Patel, Gauri Godse

                                                  9-IAL-19140-2022-IN-COMAPL-19047-2022.DOC




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                              IN ITS COMMERCIAL APPELLATE DIVISION
                              INTERIM APPLICATION (L) NO. 19140 OF 2022
                                                      IN
                              COMMERCIAL APPEAL (L) NO. 19047 OF 2022


                   Chitali Bottling Ltd                                        ...Applicant
                         In the matter between
                   Chitali Bottling Ltd                                       ...Petitioner
                         Versus
                   Brihan Kara Sugar Syndicate Pvt Ltd                      ...Respondent


                   Dr Abhinav Chandrachud, i/b Pavan S Patil, for the Applicant/
SHEPHALI                Appellant.
SANJAY
MORMARE            Mr Himanshu Kane, with Nikhil Sharma & Ajaraj Bagwe, i/b WS
Digitally signed
by SHEPHALI
                        Kane & Co, for the Respondent.
SANJAY
MORMARE
Date: 2022.09.06
10:36:55 +0530




                                           CORAM        G.S. Patel &
                                                        Gauri Godse, JJ.

DATED: 5th September 2022 PC:-

1. By consent, List the matter on 19th September 2022 under the caption "for settlement".

(Gauri Godse, J) (G. S. Patel, J) Page 1 of 1 5th September 2022