Bombay High Court
Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 5 September, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
9-IAL-19140-2022-IN-COMAPL-19047-2022.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL APPELLATE DIVISION
INTERIM APPLICATION (L) NO. 19140 OF 2022
IN
COMMERCIAL APPEAL (L) NO. 19047 OF 2022
Chitali Bottling Ltd ...Applicant
In the matter between
Chitali Bottling Ltd ...Petitioner
Versus
Brihan Kara Sugar Syndicate Pvt Ltd ...Respondent
Dr Abhinav Chandrachud, i/b Pavan S Patil, for the Applicant/
SHEPHALI Appellant.
SANJAY
MORMARE Mr Himanshu Kane, with Nikhil Sharma & Ajaraj Bagwe, i/b WS
Digitally signed
by SHEPHALI
Kane & Co, for the Respondent.
SANJAY
MORMARE
Date: 2022.09.06
10:36:55 +0530
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 5th September 2022 PC:-
1. By consent, List the matter on 19th September 2022 under the caption "for settlement".
(Gauri Godse, J) (G. S. Patel, J) Page 1 of 1 5th September 2022