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Rajasthan High Court - Jodhpur

Pankaj Kumar Pareek vs Smt. Priti (2023/Rjjd/005340) on 14 February, 2023

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

                                   [2023/RJJD/005340]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Criminal Misc(Pet.) No. 3333/2022
                                   Pankaj Kumar Pareek S/o Sh. Shanker Lal Pareek, Aged About
                                   36 Years, B/c Brahmin, R/o Bukansar, P.s. Sardarshahar, Dist.
                                   Churu At Present Plot No. 514E, Behind Telephone Bhawan,
                                   Professor Pada, Bajarka Bati Road, Cuttack (Orissa).
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       Smt. Priti W/o Sh. Pankaj Kumar S/o Sh. Gulab Chand, B/
                                            c Brahmin, R/o Pareek House, B.k. Road, Behind
                                            Telephone Bhawan, Professor Pada, Cuttack Sadar,
                                            Cuttack, Teh. And Dist. Cuttack (Orissa). At Present W.no.
                                            23, Raisinghnagar, Dist. Sri Ganganagar (Raj.).
                                   2.       Harshita D/o Sh. Pankaj Kumar, Minor, Through Their
                                            Natural Guardian Mother, Respodent No. 1. B/c Brahmin,
                                            R/o Pareek House, B.k. Road, Behind Telephone Bhawan,
                                            Professor Pada, Cuttack Sadar, Cuttack, Teh. And Dist.
                                            Cuttack (Orissa). At Present W.no. 23, Raisinghnagar,
                                            Dist. Sri Ganganagar (Raj.).
                                   3.       Hiten Pareek S/o Sh. Pankaj Kumar, Minor, Through Their
                                            Natural Guardian Mother, Respodent No. 1. B/c Brahmin,
                                            R/o Pareek House, B.k. Road, Behind Telephone Bhawan,
                                            Professor Pada, Cuttack Sadar, Cuttack, Teh. And Dist.
                                            Cuttack (Orissa). At Present W.no. 23, Raisinghnagar,
                                            Dist. Sri Ganganagar (Raj.).
                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Manoj Kumar Pareek
                                   For Respondent(s)          :     Mr. M.S. Borawat


                                              HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order 14/02/2023 Learned counsel for the petitioner wants to withdraw the above criminal misc. petition.

Hence, the present criminal misc. petition is hereby dismissed as withdrawn. Stay petition is also decided accordingly.

(MANOJ KUMAR GARG),J 132-Ishan/-

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