Rajasthan High Court - Jodhpur
Pankaj Kumar Pareek vs Smt. Priti (2023/Rjjd/005340) on 14 February, 2023
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
[2023/RJJD/005340]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 3333/2022
Pankaj Kumar Pareek S/o Sh. Shanker Lal Pareek, Aged About
36 Years, B/c Brahmin, R/o Bukansar, P.s. Sardarshahar, Dist.
Churu At Present Plot No. 514E, Behind Telephone Bhawan,
Professor Pada, Bajarka Bati Road, Cuttack (Orissa).
----Petitioner
Versus
1. Smt. Priti W/o Sh. Pankaj Kumar S/o Sh. Gulab Chand, B/
c Brahmin, R/o Pareek House, B.k. Road, Behind
Telephone Bhawan, Professor Pada, Cuttack Sadar,
Cuttack, Teh. And Dist. Cuttack (Orissa). At Present W.no.
23, Raisinghnagar, Dist. Sri Ganganagar (Raj.).
2. Harshita D/o Sh. Pankaj Kumar, Minor, Through Their
Natural Guardian Mother, Respodent No. 1. B/c Brahmin,
R/o Pareek House, B.k. Road, Behind Telephone Bhawan,
Professor Pada, Cuttack Sadar, Cuttack, Teh. And Dist.
Cuttack (Orissa). At Present W.no. 23, Raisinghnagar,
Dist. Sri Ganganagar (Raj.).
3. Hiten Pareek S/o Sh. Pankaj Kumar, Minor, Through Their
Natural Guardian Mother, Respodent No. 1. B/c Brahmin,
R/o Pareek House, B.k. Road, Behind Telephone Bhawan,
Professor Pada, Cuttack Sadar, Cuttack, Teh. And Dist.
Cuttack (Orissa). At Present W.no. 23, Raisinghnagar,
Dist. Sri Ganganagar (Raj.).
----Respondents
For Petitioner(s) : Mr. Manoj Kumar Pareek
For Respondent(s) : Mr. M.S. Borawat
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 14/02/2023 Learned counsel for the petitioner wants to withdraw the above criminal misc. petition.
Hence, the present criminal misc. petition is hereby dismissed as withdrawn. Stay petition is also decided accordingly.
(MANOJ KUMAR GARG),J 132-Ishan/-
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