Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(2) in The Orissa Subordinate Transport Engineering Service Rules, 1996 (2)Probation period shall not include the following :-(a)Extraordinary leave;(b)Period of unauthorised absence;(c)Any other period held to be not being actual duty.
